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[Cites 0, Cited by 0] [Section 294(1)] [Section 294] [Entire Act]

Union of India - Subsection

Section 294(1)(b) in The Income Tax Act, 2025

(b)the Assessing Officer shall proceed to determine the total undisclosed income of the block period in the manner laid down in section 293 and the provisions of sections 268, 270(8), 270(10), 271, 276, 277 and 278 shall, so far as may be, apply;