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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Mizoram - Subsection

Section 76(2)(d) in The Mizoram Excise Act, 1973

(d)regulating the manufacture, supply, storage or sale of any intoxicant and in particular regulating-
(i)the erection, inspection, supervision, management and control of any place for the manufacture, supply, storage or sale of such article; and the fittings, implements and apparatus to be maintained therein;
(ii)the cultivation of the hemp plant (Cannabis Sativa L.), the collection of the spontaneous growth of such plant, and the preparation of any intoxicating drug from such growth;
(iii)the bottling of liquor for sale;