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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(5) in The Tamil Nadu Abolition of Posts of Part-Time Village Officers Act, 1981

(5)In the event of death of the person concerned before payment of the amount under sub-section (1), the amount remaining so unpaid on his death shall be paid to his legal heir or heirs.