Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act] State of Sikkim - Subsection Section 32(1)(a) in Sikkim Urban and Regional Planning and Development Act, 1998 (a)If within the period specified in section 30 or within such period as the Government may extend, no Map or Register has been prepared; or