Delhi High Court - Orders
Centeral Vigilance Commission vs Walmart India Pvt Ltd on 5 May, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 642/2018
CENTERAL VIGILANCE COMMISSION .....Appellant
Through: Ms. Tatini Basu, SC for CVC.
versus
WALMART INDIA PVT LTD .....Respondent
Through: Mr. Chaitanya Safaya and Ms. Rachna
Dubey, Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 05.05.2025
1. This hearing has been done through hybrid mode.
2. It is already 4:30 p.m. No time left.
3. List on 28th August, 2025.
PRATHIBA M. SINGH, J.
RAJNEESH KUMAR GUPTA, J.
MAY 5, 2025 dj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 17:49:44