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Delhi High Court - Orders

Centeral Vigilance Commission vs Walmart India Pvt Ltd on 5 May, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~18
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +                             LPA 642/2018
                                    CENTERAL VIGILANCE COMMISSION              .....Appellant
                                                 Through: Ms. Tatini Basu, SC for CVC.
                                                 versus

                                    WALMART INDIA PVT LTD                  .....Respondent
                                                Through: Mr. Chaitanya Safaya and Ms. Rachna
                                                          Dubey, Advs.

                                    CORAM:
                                    JUSTICE PRATHIBA M. SINGH
                                    JUSTICE RAJNEESH KUMAR GUPTA
                                             ORDER

% 05.05.2025

1. This hearing has been done through hybrid mode.

2. It is already 4:30 p.m. No time left.

3. List on 28th August, 2025.

PRATHIBA M. SINGH, J.

RAJNEESH KUMAR GUPTA, J.

MAY 5, 2025 dj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 17:49:44