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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

State of West Bengal - Subsection

Section 87(2)(j) in The Asansol Municipal Corporation Act, 1990.

(j)maintenance of all public tanks and regulating the re-excavation, repair and up-keep of all private tanks, wells and other sources of water supply on such terms and conditions as the Mayor-in-Council may deem proper;