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State of Odisha - Section

Section 47 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

47. Stability of structures.

- The employer shall ensure that no wall, chimney or other structure or part of a structure is left unguarded in such condition that it may fall, collapse or weaken due to wind pressure, vibration or due to any other reason at a site of a building or other construction work.