Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Rajasthan - Subsection Section 27(2)(v) in Rajasthan Minor Mineral Concession Rules, 2017 (v)an affidavit by the transferee stating that he shall be abide by all the terms, conditions and liabilities of lease or licence; and