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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(3) in Gorkhaland Territorial Administration Act, 2011

(3)The Members of Parliament, the Members of the Legislative Assembly and the Chairpersons of the Municipalities of the region shall be ex officio Members of the Gorkhaland Territorial Administration Sabha:Provided that they shall not have the right to vote.