Section 43(2)(l) in The Plantations Labour Act, 1951

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

(l)[ any other matter which is required to be or may be, prescribed.] [ Added by Act 58 of 1981, Section 14 (w.e.f. 26.1.1982).]

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