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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(e) in Tamil Nadu Dr. Ambedkar Law University Statutes

(e)to accord administrative sanction for all works, original or repairs, upto a maximum estimate Rs. 5,00,000, provided the following conditions are satisfied : -
(i)the work is one included in a scheme approved by the Syndicate; and
(ii)funds have been provided in the University budget;