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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(6)(iii) in Tamil Nadu Cotton Control Rules, 1954

(iii)The authorization of any person, co-operative society or agency contravening the provisions of clauses (i) and (ii) above is liable to be cancelled by the Director.