Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Haryana - Subsection

Section 53(2)(l) in Haryana Urban Development Authority Act, 1977

(l)the form of the annual report and the date on or before which it shall be submitted to the State Government under section 27;