Bombay High Court
Akaram Bapu Gawade vs United Western Bank Now Known As ... on 19 June, 2019
Author: S.K.Shinde
Bench: K.K. Tated, S.K.Shinde
101.19-cao
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Civil Application No.101/2019
in
Review Petition (ST) No.34037/2018
in
Writ Petition No.4235/2018
Office Notes, Office Court's or Judge's orders.
Memoranda of Coram,
appearances, Court's
orders or directions
and Registrar's orders
Mr. Kishor Patil I/b. Arjun s. Pawar for the
Applicant
Mr. I. A. Nasikwala with N. M. Pawar for
Respondent Nos.3A to 3C.
CORAM : K.K.TATED &
S.K.SHINDE, JJ.
DATED : JUNE 19, 2019
(In Chamber at 2.45)
P.C.
1 Heard. By this Civil Application, the
Applicant is seeking condonation of 8 days delay in filing the review petition.
2 Office Note shows that the advocate for the Applicant has not supplied spare copies of the Civil Application and review petition for issuing notice to Respondent No.2.
Basavraj G Patil 1/2 ::: Uploaded on - 21/06/2019 ::: Downloaded on - 21/06/2019 22:26:44 :::101.19-cao 3 The learned counsel for the Applicant submits that he will remove all Office objections within a week. The statement is accepted.
4 Considering the submissions made by the learned counsel for the Applicant following order is passed:
a. If all Office objections are removed within one week from today, Office is directed to issue notice to Respondent No.2, returnable on 24.07.2019.
b. In addition to usual mode of service, the Applicant is permitted to serve Respondent No.2 along with entire proceedings either by registered post and/ or by hand delivery and filed an affidavit of service to that effect on or before the next date.
c. S.O. to 24.07.2019 at 2.45 pm, in Chamber.
(S.K.SHINDE, J.) (K.K.TATED, J.) Basavraj G Patil 2/2 ::: Uploaded on - 21/06/2019 ::: Downloaded on - 21/06/2019 22:26:44 :::