Section 128A in The Central Motor Vehicles Rules, 1989
128A. [ Special provision for M3 category of vehicles. [Rule 128A inserted by GSR 589(E), dated 16.9.2005 (w.e.f. 16.9.2007).]
- The provisions of sub-rule (4) of rule 128 shall apply to all M3 category of vehicles.] [Sub-Rule(4) substituted by GSR 589(E), dated 16.9.2005 (w.e.f. 16.9.2006).]
