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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(1) in Assam Health Service Rules, 1995

(1)The Board, as referred to in sub-Rule (2) of Rule 12 shall consist of the following :
(i) Commissioner and Secretary Health and F.W. Department -Chairman
(ii) Director of Health Services -Member
(iii) Director of Health Services (FW) -Member
(iv) Representative of Personnel Deptt. to be nominated by Secy,not below the rank of Deputy Secretary -Member
(v) Joint Secretary/Deputy Secretary, Health and F.W. -Member-Secretary