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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Maharashtra - Subsection

Section 100(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(1)The Secretary and other officers and servants employed by a Market Committee shall be divided into three categories, namely -
(i)officers,
(ii)superior servants,
(iii)inferior servants,