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Delhi High Court - Orders

Zomato Limited vs Assistant Commissioner Of Income Tax ... on 2 September, 2025

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                          $~37
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 14586/2024,
                                    ZOMATO LIMITED                                                                         .....Petitioner
                                                                  Through:            Mr. Ajay Vohra, Senior Adv. with
                                                                                      Mr. Deepesh Jain, Adv.

                                                                  versus

                                    ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1)
                                    NEW DELHI & ORS.                        .....Respondents
                                                 Through: Mr. Puneet Rai, SSC, Mr. Ashvini
                                                          Kr., Mr. Rishabh Nangia and Mr.
                                                          Gibran, JSC.

                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                    HON'BLE MR. JUSTICE VINOD KUMAR
                                                        ORDER

% 02.09.2025

1. It is already 04:35 PM.

2. Renotify on 13.10.2025.

V. KAMESWAR RAO, J VINOD KUMAR, J SEPTEMBER 2, 2025 RT This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/09/2025 at 21:55:54