Delhi High Court - Orders
Zomato Limited vs Assistant Commissioner Of Income Tax ... on 2 September, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14586/2024,
ZOMATO LIMITED .....Petitioner
Through: Mr. Ajay Vohra, Senior Adv. with
Mr. Deepesh Jain, Adv.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1)
NEW DELHI & ORS. .....Respondents
Through: Mr. Puneet Rai, SSC, Mr. Ashvini
Kr., Mr. Rishabh Nangia and Mr.
Gibran, JSC.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 02.09.2025
1. It is already 04:35 PM.
2. Renotify on 13.10.2025.
V. KAMESWAR RAO, J VINOD KUMAR, J SEPTEMBER 2, 2025 RT This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/09/2025 at 21:55:54