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[Cites 0, Cited by 0] [Section 68A(1)] [Section 68A] [Entire Act]

State of Kerala - Subsection

Section 68A(1)(c) in Abkari Act, 1 of 1077

(c)two representatives each, one of whom shall be a non-official of the Allopathic, indigenous and Homeopathic systems of medicine, appointed, by the Government; and