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State of Assam - Section

Section 16 in Assam Prohibition of Smoking and Non-Smokers' Health Protection Act, 1999

16. Power to delegate.

- The Government may by notification in the Official Gazette, direct that any power excercisable by it, under this Act, may also be exercised by such officer as may be mentioned therein, subject to such conditions, if any, as may be specified therein.