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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(c) in The Bengal Medical Act, 1914

(c)[* * * *] [Words 'if he is not registered under the Medical Acts -' omitted by West Bengal Act 16 of 1954.] must correctly inform the Registrar of the dates on which he obtained the [* *] [Words 'title or' omitted by West Bengal Act 16 of 1954.] qualifications which entitle him to claim registration under this Act.