Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(3) in Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003 (3)The Government may, by notification, cancel any notification issued under sub-section (2)] [Inserted by Act 5 of 2008 (w.e.f. 18.02.2008).]
