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Delhi High Court - Orders

Dr Suman Gupta vs Ravinder Pratap & Ors on 6 September, 2023

Author: Amit Sharma

Bench: Amit Sharma

                                    $~36
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 227/2014
                                                DR SUMAN GUPTA                                                                   ..... Petitioner
                                                            Through:                                           Mr. Ajay Digpaul, Ms. Swati Kwatra,
                                                                                                               Ms. Ishita Pathak and Mr. Kamal
                                                                                                               Rattan Digpaul, Advocates.
                                                                                      versus

                                                RAVINDER PRATAP & ORS                                                           ..... Respondents
                                                             Through: None.

                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT SHARMA
                                                                                      ORDER

% 06.09.2023

1. Arguments have been heard.

2. Judgement is reserved.

AMIT SHARMA, J SEPTEMBER 06, 2023/sn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:25:54