Delhi High Court - Orders
Dr Suman Gupta vs Ravinder Pratap & Ors on 6 September, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 227/2014
DR SUMAN GUPTA ..... Petitioner
Through: Mr. Ajay Digpaul, Ms. Swati Kwatra,
Ms. Ishita Pathak and Mr. Kamal
Rattan Digpaul, Advocates.
versus
RAVINDER PRATAP & ORS ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 06.09.2023
1. Arguments have been heard.
2. Judgement is reserved.
AMIT SHARMA, J SEPTEMBER 06, 2023/sn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:25:54