Section 174(1)(iv) in The Jammu and Kashmir Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

(iv)the Jammu and Kashmir Entertainments Duty Act, 2016(IV of 2016) (hereafter referred to as the repealed Acts) are hereby repealed.

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