Delhi High Court - Orders
National M.Sc. Medical Teachers ... vs National Medical Commission & Ors on 25 January, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~12 to 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9115/2020 & CM APPL. 31386-87/2021, CM APPL.
4169/2022 & CM APPL. 17657/2022
NATIONAL M.SC. MEDICAL TEACHERS
ASSOCIATION (REGD) ..... Petitioner
Through: Mr. Avinash K. Sharma and Mr.
Ankur Vyas, Advocates
versus
NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das and Mr. Bhanu
Gulati, Advocates for NMC
Mr. Monika Arora, CGSC with Mr.
Jitendra Kumar Tripathi and Mr.
Subhrodeep Saha, Advoctes for UOI
Mr. Manish Singhvi, Senior Advocate
with Mr. Mrinmoi Chatterjee,
Advocate for R-3
Mr. Darpan Wadhwa, Senior
Advocate with Mr. A.K. Nijhawan,
Mr. Arun Batta, Mr. Abdul, Ms. Neha
Kumari and Ms. Ranjna Ahuja,
Advocates for R-4
+ W.P.(C) 10633/2020
ASSOCIATION OF PHDS IN MEDICAL
SCIENCES(REGD) ..... Petitioner
Through: Mr. Kumar Rajesh Singh and Mr.
Punam Singh, Advocates
versus
NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents
Signature Not Verified
Digitally Signed W.P.(C) 9115/2020 & other connected matters 1
By:KUNAL MAGGU
Signing Date:31.01.2023
14:22:16
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das and Mr. Bhanu
Gulati, Advocates for NMC
Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocate for R-2
Mr. Darpan Wadhwa, Senior
Advocate with Mr. A.K. Nijhawan,
Mr. Arun Batta, Mr. Abdul, Ms. Neha
Kumari and Ms. Ranjna Ahuja,
Advocates for R-4
+ W.P.(C) 8161/2021 & CM APPL. 25361/2021
RAKESH KUMAR & ORS. ..... Petitioners
Through: Mr. Avinash K. Sharma and Mr.
Ankur Vyas, Advocates
versus
NATIONAL MEDICAL COMMISSION & ANR...... Respondents
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das and Mr. Bhanu
Gulati, Advocates for NMC
Mr. Monika Arora, CGSC with Mr.
Jitendra Kumar Tripathi and Mr.
Subhrodeep Saha, Advoctes for UOI
+ W.P.(C) 11452/2021 & CM APPL. 35255/2021, CM APPL.
42699/2021 & CM APPL. 43077/2021
ANAND SWAROOP & ORS. ..... Petitioners
Through: Mr. Animesh Kumar and Mr. Nishant
Kumar, Advocates
versus
NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das and Mr. Bhanu
Gulati, Advocates for NMC
Signature Not Verified
Digitally Signed W.P.(C) 9115/2020 & other connected matters 2
By:KUNAL MAGGU
Signing Date:31.01.2023
14:22:16
Mr. Jivesh Kr. Tiwari, Senior Panel
Counsel with Mr. Aniruddh Shukla,
Advocate for R-2
Mr. Manish Singhvi, Senior Advocate
with Mr. Mrinmoi Chatterjee,
Advocate for Intervener
+ W.P.(C) 14101/2021
DR. RITESH KUMAR ..... Petitioner
Through: Mr. Avinash K. Sharma and Mr.
Ankur Vyas, Advocates
versus
NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das and Mr. Bhanu
Gulati, Advocates for NMC
Mr. Monika Arora, CGSC with Mr.
Jitendra Kumar Tripathi and Mr.
Subhrodeep Saha, Advoctes for UOI
+ W.P.(C) 1368/2022 & CM APPL. 3982/2022 & CM APPL.
50999/2022
ASSOCIATION OF CLINICAL BIOCHEMISTS AND
MICROBIOLOGISTS- ACMB (REGD). ..... Petitioner
Through: Mr. Jay Savla, Senior Advocate with
Mr. Jasdeep Singh Dhillon and Mr.
Rajpal Singh, Advocates
versus
NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das and Mr. Bhanu
Gulati, Advocates for NMC
Mr. Monika Arora, CGSC with Mr.
Signature Not Verified
Digitally Signed W.P.(C) 9115/2020 & other connected matters 3
By:KUNAL MAGGU
Signing Date:31.01.2023
14:22:16
Jitendra Kumar Tripathi and Mr.
Subhrodeep Saha, Advoctes for UOI
+ W.P.(C) 1607/2022 & CM APPL. 4626/2022 & CM APPL.
8761/2022
ALL INDIA PRE AND PARA CLINICAL
MEDICOS ASSOCIATION ..... Petitioner
Through: Mr. Manish Singhvi, Senior Advocate
with Mr. Mrinmoi Chatterjee,
Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Monika Arora, CGSC with Mr.
Jitendra Kumar Tripathi and Mr.
Subhrodeep Saha, Advoctes for UOI
Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das and Mr. Bhanu
Gulati, Advocates for NMC
Mr. Jay Savla, Senior Advocate with
Mr. Jasdeep Singh Dhillon and Mr.
Rajpal Singh, Advocates for
applicant/ACBM Impleader
+ W.P.(C) 7927/2022 & CM APPL. 25152/2022
CHAHAT CHOUDHARY ..... Petitioner
Through:
versus
NATIONAL MEDICAL COMMISSION AND ORS..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle
Biakthansangi Das and Mr. Bhanu
Gulati, Advocates for NMC
Mr. Monika Arora, CGSC with Mr.
Signature Not Verified
Digitally Signed W.P.(C) 9115/2020 & other connected matters 4
By:KUNAL MAGGU
Signing Date:31.01.2023
14:22:16
Jitendra Kumar Tripathi and Mr.
Subhrodeep Saha, Advoctes for UOI
Mr. Shubham Bhalla, Advocate for
R-4
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 25.01.2023
1. Learned counsels for respondents submit that copy of the application has not been received.
2. Let digital copy of the application be furnished to learned counsel for the respondents within two days. Reply, if any, be filed within 10 days. It is clarified that the petition shall be taken up for disposal finally on the next date of hearing along with CM APPL. 50999/2022 in W.P. (C) No. 1368/2022.
3. At request, re-notify on 13.02.2023 at 2.30 p.m.
4. Interim orders to continue.
SANJEEV SACHDEVA, J VIKAS MAHAJAN, J JANUARY 25, 2023 'rs' Signature Not Verified Digitally Signed W.P.(C) 9115/2020 & other connected matters 5 By:KUNAL MAGGU Signing Date:31.01.2023 14:22:16