Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

National M.Sc. Medical Teachers ... vs National Medical Commission & Ors on 25 January, 2023

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                          $~12 to 19
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 9115/2020 & CM APPL. 31386-87/2021, CM APPL.
                               4169/2022 & CM APPL. 17657/2022

                               NATIONAL M.SC. MEDICAL TEACHERS
                               ASSOCIATION (REGD)                              ..... Petitioner
                                                 Through:   Mr. Avinash K. Sharma and Mr.
                                                            Ankur Vyas, Advocates
                                                 versus

                               NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
                                                 Through:   Mr. T. Singhdev, Ms. Michelle
                                                            Biakthansangi Das and Mr. Bhanu
                                                            Gulati, Advocates for NMC
                                                            Mr. Monika Arora, CGSC with Mr.
                                                            Jitendra Kumar Tripathi and Mr.
                                                            Subhrodeep Saha, Advoctes for UOI
                                                            Mr. Manish Singhvi, Senior Advocate
                                                            with Mr. Mrinmoi Chatterjee,
                                                            Advocate for R-3
                                                            Mr.     Darpan    Wadhwa,    Senior
                                                            Advocate with Mr. A.K. Nijhawan,
                                                            Mr. Arun Batta, Mr. Abdul, Ms. Neha
                                                            Kumari and Ms. Ranjna Ahuja,
                                                            Advocates for R-4

                          +    W.P.(C) 10633/2020
                               ASSOCIATION OF PHDS IN MEDICAL
                               SCIENCES(REGD)                                  ..... Petitioner
                                                 Through:   Mr. Kumar Rajesh Singh and Mr.
                                                            Punam Singh, Advocates
                                                 versus

                               NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents



Signature Not Verified
Digitally Signed          W.P.(C) 9115/2020 & other connected matters                        1
By:KUNAL MAGGU
Signing Date:31.01.2023
14:22:16
                                                  Through:   Mr. T. Singhdev, Ms. Michelle
                                                            Biakthansangi Das and Mr. Bhanu
                                                            Gulati, Advocates for NMC
                                                            Mr. Vikram Jetly, CGSC with Ms.
                                                            Shreya Jetly, Advocate for R-2
                                                            Mr.     Darpan    Wadhwa,      Senior
                                                            Advocate with Mr. A.K. Nijhawan,
                                                            Mr. Arun Batta, Mr. Abdul, Ms. Neha
                                                            Kumari and Ms. Ranjna Ahuja,
                                                            Advocates for R-4

                          +    W.P.(C) 8161/2021 & CM APPL. 25361/2021
                               RAKESH KUMAR & ORS.                             ..... Petitioners
                                                 Through:   Mr. Avinash K. Sharma and Mr.
                                                            Ankur Vyas, Advocates
                                                 versus

                               NATIONAL MEDICAL COMMISSION & ANR...... Respondents
                                                 Through:   Mr. T. Singhdev, Ms. Michelle
                                                            Biakthansangi Das and Mr. Bhanu
                                                            Gulati, Advocates for NMC
                                                            Mr. Monika Arora, CGSC with Mr.
                                                            Jitendra Kumar Tripathi and Mr.
                                                            Subhrodeep Saha, Advoctes for UOI

                          +    W.P.(C) 11452/2021 & CM APPL. 35255/2021, CM APPL.
                               42699/2021 & CM APPL. 43077/2021
                               ANAND SWAROOP & ORS.                        ..... Petitioners
                                                 Through:   Mr. Animesh Kumar and Mr. Nishant
                                                            Kumar, Advocates
                                                 versus

                               NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
                                                 Through:   Mr. T. Singhdev, Ms. Michelle
                                                            Biakthansangi Das and Mr. Bhanu
                                                            Gulati, Advocates for NMC


Signature Not Verified
Digitally Signed          W.P.(C) 9115/2020 & other connected matters                          2
By:KUNAL MAGGU
Signing Date:31.01.2023
14:22:16
                                                             Mr. Jivesh Kr. Tiwari, Senior Panel
                                                            Counsel with Mr. Aniruddh Shukla,
                                                            Advocate for R-2
                                                            Mr. Manish Singhvi, Senior Advocate
                                                            with Mr. Mrinmoi Chatterjee,
                                                            Advocate for Intervener

                          +    W.P.(C) 14101/2021
                               DR. RITESH KUMAR                               ..... Petitioner
                                                 Through:   Mr. Avinash K. Sharma and Mr.
                                                            Ankur Vyas, Advocates
                                                 versus

                               NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents
                                                 Through:   Mr. T. Singhdev, Ms. Michelle
                                                            Biakthansangi Das and Mr. Bhanu
                                                            Gulati, Advocates for NMC
                                                            Mr. Monika Arora, CGSC with Mr.
                                                            Jitendra Kumar Tripathi and Mr.
                                                            Subhrodeep Saha, Advoctes for UOI

                          +    W.P.(C) 1368/2022 & CM APPL. 3982/2022 & CM APPL.
                               50999/2022

                               ASSOCIATION OF CLINICAL BIOCHEMISTS AND
                               MICROBIOLOGISTS- ACMB (REGD).            ..... Petitioner
                                            Through: Mr. Jay Savla, Senior Advocate with
                                                      Mr. Jasdeep Singh Dhillon and Mr.
                                                      Rajpal Singh, Advocates
                                            versus

                               NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
                                                 Through:   Mr. T. Singhdev, Ms. Michelle
                                                            Biakthansangi Das and Mr. Bhanu
                                                            Gulati, Advocates for NMC
                                                            Mr. Monika Arora, CGSC with Mr.



Signature Not Verified
Digitally Signed          W.P.(C) 9115/2020 & other connected matters                        3
By:KUNAL MAGGU
Signing Date:31.01.2023
14:22:16
                                                             Jitendra Kumar Tripathi and Mr.
                                                            Subhrodeep Saha, Advoctes for UOI

                          +    W.P.(C) 1607/2022 & CM APPL. 4626/2022 & CM APPL.
                               8761/2022

                               ALL INDIA PRE AND PARA CLINICAL
                               MEDICOS ASSOCIATION                            ..... Petitioner
                                                 Through:   Mr. Manish Singhvi, Senior Advocate
                                                            with Mr. Mrinmoi Chatterjee,
                                                            Advocate
                                                 versus

                               UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:   Mr. Monika Arora, CGSC with Mr.
                                                            Jitendra Kumar Tripathi and Mr.
                                                            Subhrodeep Saha, Advoctes for UOI
                                                            Mr. T. Singhdev, Ms. Michelle
                                                            Biakthansangi Das and Mr. Bhanu
                                                            Gulati, Advocates for NMC
                                                            Mr. Jay Savla, Senior Advocate with
                                                            Mr. Jasdeep Singh Dhillon and Mr.
                                                            Rajpal    Singh,    Advocates   for
                                                            applicant/ACBM Impleader

                          +    W.P.(C) 7927/2022 & CM APPL. 25152/2022
                               CHAHAT CHOUDHARY                                ..... Petitioner
                                                 Through:

                                                 versus

                               NATIONAL MEDICAL COMMISSION AND ORS..... Respondents
                                                 Through:   Mr. T. Singhdev, Ms. Michelle
                                                            Biakthansangi Das and Mr. Bhanu
                                                            Gulati, Advocates for NMC
                                                            Mr. Monika Arora, CGSC with Mr.


Signature Not Verified
Digitally Signed          W.P.(C) 9115/2020 & other connected matters                            4
By:KUNAL MAGGU
Signing Date:31.01.2023
14:22:16
                                                                Jitendra Kumar Tripathi and Mr.
                                                               Subhrodeep Saha, Advoctes for UOI
                                                               Mr. Shubham Bhalla, Advocate for
                                                               R-4
                               CORAM:
                               HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                               HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                  ORDER

% 25.01.2023

1. Learned counsels for respondents submit that copy of the application has not been received.

2. Let digital copy of the application be furnished to learned counsel for the respondents within two days. Reply, if any, be filed within 10 days. It is clarified that the petition shall be taken up for disposal finally on the next date of hearing along with CM APPL. 50999/2022 in W.P. (C) No. 1368/2022.

3. At request, re-notify on 13.02.2023 at 2.30 p.m.

4. Interim orders to continue.

SANJEEV SACHDEVA, J VIKAS MAHAJAN, J JANUARY 25, 2023 'rs' Signature Not Verified Digitally Signed W.P.(C) 9115/2020 & other connected matters 5 By:KUNAL MAGGU Signing Date:31.01.2023 14:22:16