Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(a) in The Orissa Kendu Leaves (Control of Trade) Act, 1961

(a)he shall be punishable with imprisonment which shall extend to one year or with fine which may extend to five hundred rupees or with both;