Section 123(1)(A) in The Representation of the People Act, 1951

[Cites 0, Cited by 54] [Section 123(1)] [Section 123] [Entire Act]

Union of India - Subsection

Section 123(1)(A) in The Representation of the People Act, 1951

(A)any gift, offer or promise by a candidate or his agent or by any other person with the consent of a candidate or his election agent of any gratification, to any person whomsoever, with the object, directly or indirectly of inducing—

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Union of India - Subsection

Section 123(1)(A) in The Representation of the People Act, 1951