Allahabad High Court
M/S. Neoli Sugar Factory, Neoli vs The District Magistrate, Etah And ... on 3 February, 2010
Bench: Prakash Krishna, Ram Autar Singh
Court No. - 36 Case :- WRIT - C No. - 5443 of 2000 Petitioner :- M/S. Neoli Sugar Factory, Neoli Respondent :- The District Magistrate, Etah And Another Petitioner Counsel :- Dinesh Dwivedi,Vipin Sinha Respondent Counsel :- C.S.C.,L. Shukla,Lalji Sinha,V.K. Goel Hon'ble Prakash Krishna,J.
Hon'ble Ram Autar Singh,J.
Passed over as none is present on behalf of the respondents.
(Prakash Krishna, J.) (Ram Autar Singh, J.) Order Date :- 3.2.2010 LBY