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[Cites 0, Cited by 0] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(r) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(r)to perform such other functions, for effective implementation of the Act and these rules, as may be delegated to the Town Vending Committee by the Local Authority and by the Government.