Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 33 in Bihar Education Code, 1961 (33)expenditure on articles of special contingencies, when the total item of charge exceeds Rs. 500 or in the case of musical, photographic and mechanical instruments, equipments, materials and Aids, etc., Rs. 1,500;
