Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 261] [Entire Act] State of Rajasthan - Subsection Section 261(xiii) in Rajasthan Land Revenue (Land Records) Rules, 1957 (xiii)In the case of the following crops, the forecasts are required to be prepared in the manner as indicated against each:-