Rajasthan High Court - Jaipur
Bahujan Samaj Party vs Honble Speaker, Rajasthan Legislative ... on 29 July, 2020
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8056/2020
Bahujan Samaj Party & Anr.
----Petitioners
Versus
Honble Speaker, Rajasthan Legislative Assembly & Ors.
----Respondents
For Petitioner(s) : Mr. Satish Chandra Mishra, Sr. Adv.
(through Video Conferencing) assisted by Mr. Dinesh Kumar Garg For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 29/07/2020 List the matter on 30.07.2020 at 2.00 PM.
(MAHENDAR KUMAR GOYAL),J Manish/c-1 (Downloaded on 29/07/2020 at 09:29:12 PM) Powered by TCPDF (www.tcpdf.org)