Chattisgarh High Court
Laxman @ Lachhiram vs State Of Chhattisgarh 71 Mcc/886/2018 ... on 28 November, 2018
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
MCC No. 884 of 2018
1. Laxman @ Lachhiram S/o Sunder Aged About 37 Years Caste -
Satnami, R/o Village Bohardih, P.H. No. 32 Revenue Circular
Bhatgaon, Tahsil Bilaigarh, District Baloda Bazar Bhatapara
Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
2. Prakash S/o Bhajan Aged About 50 Years Caste - Satnami, R/o
Village Bohardih, P.H. No. 32 Revenue Circular Bhatgaon, Tahsil
Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
3. Panda S/o Barat Ram Aged About 69 Years Caste - Satnami, R/o
Village Bohardih, P.H. No. 32 Revenue Circular Bhatgaon, Tahsil
Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
4. Ramadhar S/o Ranjit Aged About 67 Years Caste - Satnami, R/o
Village Bohardih, P.H. No. 32 Revenue Circular Bhatgaon, Tahsil
Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
5. Jeet Ram S/o Kunjal Aged About 42 Years Caste - Satnami, R/o
Village Bohardih, P.H. No. 32 Revenue Circular Bhatgaon, Tahsil
Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
6. Jagmohan S/o Firtu Ram Aged About 55 Years Caste - Satnami,
R/o Village Bohardih, P.H. No. 32 Revenue Circular Bhatgaon,
Tahsil Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh.,
District : Balodabazar-Bhathapara, Chhattisgarh
7. Sakhiram S/o Ramhai Aged About 53 Years Caste - Satnami, R/o
Village Bohardih, P.H. No. 32 Revenue Circular Bhatgaon, Tahsil
Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
8. Lekhram S/o Ganesh Ram Aged About 54 Years Caste -
Satnami, R/o Village Bohardih, P.H. No. 32 Revenue Circular
Bhatgaon, Tahsil Bilaigarh, District Baloda Bazar Bhatapara
Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
9. Khagesh Ram S/o Mallu Aged About 68 Years Caste - Satnami,
R/o Village Bohardih, P.H. No. 32 Revenue Circular Bhatgaon,
Tahsil Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh.,
District : Balodabazar-Bhathapara, Chhattisgarh
10. Parasram S/o Sahdev Aged About 6 Years Caste - Satnami, R/o
Village Bohardih, P.H. No. 32 Revenue Circular Bhatgaon, Tahsil
Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
11. Anil Tandon S/o Chaitram Aged About 26 Years Caste - Satnami,
R/o Village Bohardih, P.H. No. 32 Revenue Circular Bhatgaon,
Tahsil Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh.,
District : Balodabazar-Bhathapara, Chhattisgarh
12. Lala S/o Heeradas Aged About 36 Years Caste - Satnami, R/o
Village Bohardih, P.H. No. 32 Revenue Circular Bhatgaon, Tahsil
Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
13. Dinesh S/o Shambhulal Aged About 26 Years Caste - Satnami,
R/o Village Bohardih, P.H. No. 32 Revenue Circular Bhatgaon,
Tahsil Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh.,
District : Balodabazar-Bhathapara, Chhattisgarh
14. Ashok Kumar S/o Sukhiram Aged About 26 Years Caste -
Satnami, R/o Village Bohardih, P.H. No. 32 Revenue Circular
Bhatgaon, Tahsil Bilaigarh, District Baloda Bazar Bhatapara
Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
15. Sadwaram S/o Dhansai, Aged About 56 Years Caste - Satnami,
R/o Village Bohardih, P.H. No. 32 Revenue Circular Bhatgaon,
Tahsil Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh.,
District : Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner
Versus
1. State Of Chhattisgarh Through Secretary, Revenue And Disaster
Management Department, Mantralaya, Mahanadi Bhawan, Naya
Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Collector Baloda Bazar, District Baloda Bazar Bhatapara
Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
3. Land Acquisition Officer / Sub Divisional Officer (Revenue),
Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh., District :
Balodabazar-Bhathapara, Chhattisgarh
4. Tahsildar Tahsil Bilaigarh, District Baloda Bazar Bhatapara
Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh
---- Respondent
For Petitioners Shri U. R. Koshaley, Advocate For Respondent-State Shri Anand Dadariya, Dy. GA Hon'ble Justice Mr. Prashant Kumar Mishra Order On Board 28/11/2018
1. This is an application for restoration of WPC No.2832/2018, which was dismissed for want of prosecution on 09.10.2018.
2. On due consideration and for the reasons mentioned in the restoration application, it is allowed and WPC No.2832/2018 is directed to be restored to its original number.
Sd/-
Prashant Kumar Mishra Judge Nirala