Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Uttar Pradesh - Subsection Section 27(2)(f) in The U.P. Cinematograph Rules, 1951 (f)chairs or benches shall be provided for all the classes and a space of 15 inches shall be kept between the rows;