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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Karnataka - Subsection

Section 84(2) in Karnataka Education Act, 1983

(2)The State Government may establish, maintain, and manage or assist the establishment, maintenance and management of camps, vacation classes, playing fields, play and physical education centres and other places at which facilities for recreation sports and training as specified in sub-section (1) are available for persons receiving education in recognised educational institutions.