Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 152 in The Goa, Daman and Diu School Education Rules, 1986 152. Managing committee not to act adversely to the interests of the school. - The managing committee shall not conduct the affairs of the school in such a way as to adversely affect the interests of the school.
