Section 9 in The Orissa Fruit Nurseries (Regulation) Act, 1997
9. Return of licence.
- On the expiry of the period of validity of the licence or on the receipt of an order of suspension or cancellation thereof, the licensee shall return the licence to the competent authority:Provided that the competent authority may, after such expiration, suspension or cancellation, give such reasonable time as it thinks fit to the nurseryman to enable him to wind up his fruit nursery.
