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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Daman and Diu - Subsection

Section 18(1)(b) in Daman and Diu Value Added Tax Regulation, 2005

(b)the turnover of the dealer in the year during which this Regulation comes into force or any year thereafter, exceeds the taxable quantum; or