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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(3)(b) in West Bengal Children Act, 1959

(b)all the provisions, except ss. 9, 10, 20, 34 and 45, on the 14th February, 1963 in the Sealdah Government Railway Police District. Vide notification No. 284- S.WAH 43/61. dated the 8th February, 1963, published in the Calcutta Gazette. Extraordinary, of 1963. Part 1, page 379.