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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989

(2)If the application received under rule 6 is found in order and it does not pertain to a transport vehicle the licensing authority shall forward a copy thereof each to the following authorities having jurisdiction in the area where the place for which the licence is to be granted is situated for obtaining their report :-
(i)The Superintendent of Police.
(ii)The Executive Engineer, Public Works Department (Building and Roads); and
(iii)The Executive Engineer, Public Works Department (Public Health).