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Madhya Pradesh High Court

Deepak Ojha vs The State Of Madhya Pradesh on 17 September, 2024

Author: Sunita Yadav

Bench: Sunita Yadav

1 MCRC-31794-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 31794 of 2024 (DEEPAK OJHA Vs THE STATE OF MADHYA PRADESH ) Dated : 17-09-2024 Parties through their counsels.

Heard on I.A.No.19856 of 2024, an application for urgent hearing, is taken up, considered and allowed for the reasons mentioned therein.

Accordingly, I.A.No.19856 of 2024 stands disposed of. As prayed for by the learned counsel for the applicant, list the case in next week .

(SUNITA YADAV) JUDGE AK/-

Signature Not Verified Signed by: ANAND KUMAR Signing time: 17-Sep-24 6:27:19 PM