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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

6. Renewal of Licence.

- In the case of licence granted to Toddy Co-operative Society or individual tapper under Tree for Tapper Scheme for retail sale of toddy, such licence may be renewed after expiry of the period of licence for a further period of five years. The licensee shall, however, observe all other conditions that are existing and those that may be prescribed by the Commissioner in this regard from time to time.