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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(15) in National Council for Teacher Education (Recognition Norms & Procedure) Regulations, 2009

(15)The institution shall maintain records or registers and other documents etc., which are essential for running of an educational institution especially those prescribed in the relevant norms and standards and guidelines or instructions or rules etc. of the Central or State or Union Territory Governments, affiliating or examining bodies.