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Union of India - Section

Section 5 in The Central Vigilance Commission (Staff) Rules, 2007

5. Conditions of service .-The conditions of service of the Secretary, other officers and employees of the Commission in the matter of all allowances, leave, joining time, joining time pay, age of superannuation and other conditions of service, shall be regulated in accordance with such rules and regulations as are applicable to officers and employees of the Central Government belonging to corresponding category and scale of pay.