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Union of India - Section

Section 66 in The Sikh Gurdwaras Act, 1925

66. Member of a committee of management not to be member of executive committee of Board.

- A member of a committee of management shall not be eligible for election as a member of the executive committee, and if any member of the executive committee at any time becomes a member of a committee of management he shall forthwith cease to be a member of the executive committee.