Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(i) in Maharashtra Factories (Safety Audit) Rules, 2014

(i)"Act" means the Factories Act, 1948 (LXIII of 1948) as applicable to the State of Maharashtra ;