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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Jharkhand - Subsection

Section 43(7) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(7)The wholesale/retail vendor may purchase such country liquor from any of its manufacturers and sell the same through his shop as per the provisions.