Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(4) in Punjab Document Writers Licensing Rules, 1961

(4)The Commissioner of the Division or the Financial Commissioner, as the case may be after giving the appellant a reasonable opportunity of being heard, pass such orders on the appeal as he may think just and proper.]Form 'A'(See Rule II)Form of licence for a Document-writerIn the office of the Registrar ____________________ District _________ Certified _______________________ son of Shri ______________________________ resident of ___________________, has this day been licensed as a document-writer, and is hereby permitted to practise as such, in the office of the Sub-Registrar, __________________ subject to the provisions of the Punjab Document-Writers Licensing Rules, 1961, till the 31st day of December, 19 __________.Given under my hand and seal of this office, this _____________ day of ___________ 196 _________ at _______.Seal,Registrar of the Registration District.Date of renewal of the licence.]Renewing Officer.Form 'B'(See rule 14)Register to be maintained by a Document-Writer
Serial No. Date on which document was written Name and address of the executant Nature and value of document Brief abstract of the document
1 2 3 4 5
         
Value of non-Judicial stamp on which the document was written Fee charged for writing the document Signatures of the document writer Signatures or thumb-mark of the executant Remarks
6 7 8 9 10
         
[Form 'C'] [Form C added by G.S.R. 68, dated20/2/1969 published Legislative Supplement, dated 17.7.1970](See Rule 14(O)Receipt Book to be maintained by a document writerSr. No. _________, Dated __________________ Sr. No. _________, Dated ______Received Rs. ________, from _______ Received Rs.______ from Shri _______ as, writing Shri _______ as writing charges, charges of the __________________ document, of the _______ document.Fee of writing original document, Fee of writing duplicate copy, Total fee charged, Fee of writing original document, Fee of writing duplicate document, Total fee charged,Dated ______Signature of Document writer _________________Dated ______ Signature of Document writer _________________