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Supreme Court - Daily Orders

Punjab State Civil Supplies ... vs Virsa Singh on 14 September, 2018

     ITEM NO.17                            REGISTRAR COURT. 1                   SECTION IV-B

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                                       BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal (C)                     No(s).     26501/2016

     PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.                     & ANR.Petitioner(s)

                                                      VERSUS

     VIRSA SINGH & ANR.                                                       Respondent(s)


     Date : 14-09-2018 This petition was called on for hearing today.


     For Petitioner(s)
                                         Mr Shivam Tripathi, Adv.
                                         Mr Himanshu Upadhyay, Adv.
                                         Mr. Arvind Minocha, AOR

     For Respondent(s)
                                         Mr Vishal Patel, Adv.
                                         Mr. Sanjay Jain, AOR
                                         Mr. Chander Shekhar Ashri, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Partnership firm represented by respondent no.3 and respondent no.3 is duly represented by Advocate, as such, service is deemed complete on respondent no.2 but none has entered appearance.

Registry to process the matter for listing before the Hon'ble Court as per rules.

KAPIL MEHTA Registrar Signature Not Verified 14.09.2018 hj Digitally signed by VINOD KUMAR TIWARI Date: 2018.09.19 09:44:02 IST Reason: