Supreme Court - Daily Orders
Punjab State Civil Supplies ... vs Virsa Singh on 14 September, 2018
ITEM NO.17 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 26501/2016
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. & ANR.Petitioner(s)
VERSUS
VIRSA SINGH & ANR. Respondent(s)
Date : 14-09-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr Shivam Tripathi, Adv.
Mr Himanshu Upadhyay, Adv.
Mr. Arvind Minocha, AOR
For Respondent(s)
Mr Vishal Patel, Adv.
Mr. Sanjay Jain, AOR
Mr. Chander Shekhar Ashri, AOR
UPON hearing the counsel the Court made the following
O R D E R
Partnership firm represented by respondent no.3 and respondent no.3 is duly represented by Advocate, as such, service is deemed complete on respondent no.2 but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Court as per rules.
KAPIL MEHTA Registrar Signature Not Verified 14.09.2018 hj Digitally signed by VINOD KUMAR TIWARI Date: 2018.09.19 09:44:02 IST Reason: