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Union of India - Section

Section 28 in National Savings Certificates (VIII Issue) Rules, 1989

28. Power to relax.

- Where the Centra l Government is satisfied that the operation of any of the provisions in these rules causes undue hardship to the holder of a certificate, it may, by order, for reasons to be recorded in writing, relax the requirements of that provision in a manner not in-consistent with the provisions of the Act.Form 1[See Rule 6]Form of Application For Purchase of National Savings Certificates (VIII Issue)Serial No......................ToThe Postmaster........................I/We hereby tender Rs....................... (Rupees .................................... only) in cash/by cheque No............................. for purchase of National Savings Certificates (VIII Issue) of the type Single/Joint A/Joint B.
(a)In the name(s) of .............................. and ....................................
(b)In case of minor, his date of birth ...................................... encashable by the minors parent/guardian Sri/Smt .........................................